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[Cites 0, Cited by 0] [Section 13(6)] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(6)(b) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987

(b)to be the custodian of the records, the common seal and such other properties of the University as the Governing Council shall commit to his charge; and