Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 6 in The Cess And Other Taxes On Minerals (Validation) Act, 1992 6. The Karnataka (Mineral Rights) Tax Act, 1984 (Karnataka Act 32 of 1984).
