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Kerala High Court

Saraladevi. R vs State Of Kerala on 1 August, 2023

Author: Bechu Kurian Thomas

Bench: Bechu Kurian Thomas

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
     TUESDAY, THE 1ST DAY OF AUGUST 2023 / 10TH SRAVANA, 1945
                       WP(CRL.) NO. 678 OF 2023


PETITIONERS:



    1     SARALADEVI. R
          AGED 52 YEARS
          W/O. SIVAKUMARAN, RESIDING AT SARANG, THACHANATTUKARA,
          PALAKKAD - 678 583.

    2     SRUTHI SIVAKUMAR
          AGED 25 YEARS
          D/O. SIVAKUMARAN P, NANGARATH, KUNDOORKUNNU P.O.,
          THACHANATTUKARA, PALAKKAD - 678 583.

    3     SAURAV SIVAKUMAR
          AGED 20 YEARS
          S/O. SIVAKUMARAN, RESIDING AT SARANG, THACHANATTUKARA,
          PALAKKAD - 678 583.

          BY ADVS.
          P.R.VENKATESH
          MAITHRI SRIKANT



RESPONDENTS:



    1     STATE OF KERALA
          REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF
          KERALA, ERNAKULAM - 682 031.

    2     SUB INSPECTOR OF POLICE
          NATTUKAL POLICE STATION, PALAKKAD - 678 554.

    3     DINAMANI
          AGED 55 YEARS
          S/O. APPUKUTTAN NAIR, HOUSE NO. 58, 1ST FLOOR, 3RD
          CROSS STREET, PATTYAL LAY OUT, VISWAPRIYA NAGAR, BEEGAM
          MAIN ROAD, BANGALORE - 530 068.
 WP (Crl). No. 678 of 2023
                                    2


     4       STATE POLICE CHIEF
             KERALA POLICE HEADQUARTERS, THIRUVANANTHAPURAM
             - 695 010.
     5       DISTRICT POLICE CHIEF
             SOUTH FORT ROAD, PALAKKAD - 678 001.


             PUBLIC PROSECUTOR - SRI.NOUSHAD K.A
             PUBLIC PROSECUTOR - SRI. PRABHAKARAN C.N


      THIS    WRIT     PETITION   (CRIMINAL)   HAVING   COME   UP   FOR
ADMISSION ON 01.08.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 WP (Crl). No. 678 of 2023
                                     3




                     BECHU KURIAN THOMAS, J.
                   ...................................................
                      WP (Crl). No. 678 of 2023
                .................................................................
                Dated this the 1st day of August, 2023


                                 JUDGMENT

Petitioner seeks for a direction to ensure effective, immediate action by the Investigating Officer in Crime No. 130/2018, Nattukal Police Station.

2. The learned Public Prosecutor upon instructions submitted that pursuant to investigation, final report was filed as early as on 20.08.2019, which has already been taken cognizance as C.C No.494/2019 on the files of Judicial First Class Magistrate's Court, Mannarkad.

In view of the above, no reliefs are required to be granted and therefore this writ petition is closed.

Sd/-

BECHU KURIAN THOMAS JUDGE Rvm WP (Crl). No. 678 of 2023 4 APPENDIX OF WP(CRL.) 678/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF ORDER DATED 26.3.2019 IN B.A. NO. 4532/2018 OF THIS HON'BLE COURT. Exhibit P2 TRUE COPY OF FIR IN CRIME NO. 130/2018 OF NATTUKAL POLICE STATION.