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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Greater Bengaluru City Corporation -

Section 5(1) in The Bangalore City Civil Court Act, 1979

(1)subject to the other provisions of this Act, each of the Judges may exercise all or any of the powers conferred on the City Civil Court by this Act or any other law for the time being in force.