Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 20] [Entire Act] Bombay Presidency - Section Section 453 in The Bombay Provincial Municipal Corporations Act, 1949 453. Rules in Schedule to be part of the Act. - The rules in [Schedule A] as amended from time to time shall be deemed to be part of this Act.
