Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Uttar Pradesh - Subsection Section 8(3) in The U.P. Document Writers Licensing Rules, 1977 (3)A licence fee of Rs. 50 per year for which the licence is granted, or renewed, shall be paid to the Government through the sub-Registrar concerned.]
