Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92] [Entire Act] State of Haryana - Subsection Section 92(1) in Haryana Registration and Regulation of Societies Act, 2012 (1)The Societies Registration Act, 1860, in its application to the territorial jurisdiction of the State of Haryana is hereby repealed.
