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[Cites 0, Cited by 0] [Section 17(6)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(6)(e) in The Petroleum and Natural Gas Regulatory Board (Appointment of Consultants) Regulations, 2007

(e)The Secretary shall scrutinize the applications in accordance with these regulations and prepare lists of eligible candidates for each category to be called for interview.