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[Cites 0, Cited by 0] [Section 66] [Entire Act]

Bengal Presidency - Subsection

Section 66(4) in The Calcutta Police Act, 1866

(4)Whoever exposes for show, hire or sale, any horse or other animal, or any carriage, or cleans or dresses any horse, or other animal, or cleans any carriage or other conveyance, or makes or repairs any part of any cart or carriage, except in cases of accident where repair on the spot is necessary, or trains or breaks any horse except in such place and at such times as may be allowed by the Commissioner;Exposing or keeping articles so as to cause obstruction