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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(1) in Bihar State Regulation of Cold Storage Licensing Rules, 1993

(1)Application for renewal of licence made after the specified date in Rule 12 but not after 31st December shall also be considered by the Licensing Authority on payment of prescribed renewal fee and such late fee which is half of the renewal fee of such licence:Provided that the State Government may extend the last date of filing the application for renewal.