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[Cites 0, Cited by 0] [Section 111(1)] [Section 111] [Entire Act]

Union of India - Subsection

Section 111(1)(c) in The Navy (Pay And Allowances) Regulations, 1966

(c)[ Financial assistance at Rs. 55 per mensem only in the case of cadets whose parents or guardians have an income of less than Rs. 450 per mensem; [Substitued & Inserted by S.R.O. 19(E),dated 23rd October, 1986]