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Rajasthan High Court - Jodhpur

M/S. Varka Lucky Savings Scheme Company vs State Of Rajasthan And Ors on 14 March, 2022

Author: Vinit Kumar Mathur

Bench: Vinit Kumar Mathur

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           JODHPUR

                                                   S.B. Civil Writ Petition No. 6289/2018

                                   M/s. Varka Lucky Savings Scheme Company
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan And Ors.
                                                                                                    ----Respondent


                                   For Petitioner(s)         :     Dr. Sachin Acharya, Sr. Advocate
                                                                   assisted by Mr. Rahul Rajpurohit
                                   For Respondent(s)         :     Ms. Akshiti Singhvi for Mr. Sandeep
                                                                   Shah, AAG



                                             HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order 14/03/2022 The case comes up on an application (01/2020) preferred on behalf of the petitioner for substitution of the name of Mr. Kamal Chand Sipani, who died on 04.08.2020, by Mr. Dinesh Kumar as authorized signatory/representative of the petitioner-Company.

The application is not opposed by learned counsel for the respondents.

For the reasons mentioned in the application, the same is allowed. The name of Mr. Kamal Chand Sipani is substituted by Mr. Dinesh Kumar in the present writ petition.

List the matter on 06.04.2022.

Interim order, if any, to continue till then.

(VINIT KUMAR MATHUR),J 32-/Vivek/-

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