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[Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act]

NCT Delhi - Subsection

Section 62(2)(g) in The Delhi Co-operative Societies Rules, 2007

(g)undertake business services on behalf of its member co-operative societies, if specifically, required by or under the resolution of the general body or the board, or bye-laws of a member co-operative societies;