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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(t) in The West Bengal Motor Vehicles Rules, 1989

(t)shall not permit any petrol or diesel to be filled into the tank while the engine is in operation, and where the vehicle is licensed for the conveyance of more than six passengers on hire, while any passenger remains in the vehicle: