Madhya Pradesh High Court
Kamal Gupta vs Indore Development Authority on 20 January, 2026
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 WP-35897-2025
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
WP No. 27944 of 2023
(HARSH GUPTA Vs THE STATE OF MADHYA PRADESH AND OTHERS ) WP/13191/2020, WP/2811/2021, WP/2901/2021, WP/24124/2021, WP/11532/2022, WP/12464/2022, WP/13183/2022, WP/14304/2022, WP/14413/2022, WP/16023/2022, WP/742/2023, WP/9852/2023, WP/10046/2023, WP/10047/2023, WP/12843/2023, WP/14792/2023, WP/15644/2023, WP/15650/2023, WP/15652/2023, WP/15655/2023, WP/17545/2023, WP/27931/2023, WP/27943/2023, WP/27945/2023, WP/29656/2023, WP/29659/2023, WP/4299/2024, WP/32519/2025, WP/35897/2025, WP/36182/2025 Dated : 20-01-2026 Parties through their counsel.
Due to paucity of time, the matter could not be heard.
Parties submit that the pleadings are complete.
List the matter for final arguments on 29.01.2026. Interim relief, if any, shall continue till the next date of hearing.
(VIJAY KUMAR SHUKLA) (ALOK AWASTHI)
JUDGE JUDGE
Vindesh
Signature Not Verified
Signed by: VINDESH
RAIKWAR
Signing time: 21-Jan-26
12:21:23 PM