Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12A] [Entire Act] State of Jammu-Kashmir - Subsection Section 12A(3) in The Jammu and Kashmir General Sales Tax Act, 1962 (3)Any vacancy in the membership of the Tribunal shall be filled up by the Government as soon as practicable.
