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State of Odisha - Section

Section 24 in The Orissa Industries Service Rules, 1985

24.

The officers of the combined cadre of Orissa Industries Service who will constitute the base members of the cadre constituted under these rules, shall be entitled to seniority in [Group-B] [Substituted vide O.G. No. 41, Part III A Dated 8.10.2004.] II and [Group-A] [Substituted vide O.G. No. 41, Part III A Dated 8.10.2004.] as fixed earlier by Government in consultation with the Commission and shall be eligible to consideration for promotion to higher grades in accordance with the provisions of this rule.