Himachal Pradesh High Court
Surinder Kumar vs Hrtc And Others on 8 January, 2020
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
.
IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
Exe.Petition No. 116 of 2019
Date of Decision 8th January, 2020
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Surinder Kumar ....Petitioner
Versus
HRTC and others ....Respondents
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Coram
The Hon'ble Mr. Justice Vivek Singh Thakur, J.
Whether approved for reporting?1
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For the Petitioner: Mr.Arun Rana, Advocate vice
Mr.Sudhanshu Jamwal, Advocate.
For the Respondents: Mr.Ajay Chauhan, Advocate.
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Vivek Singh Thakur, J.(oral)
Mr. Arun Rana, Advocate, under instructions of learned original counsel, verifies the execution of order sought to be executed in this petition and accordingly, petition is disposed of as satisfied.
January 08, 2020. (Vivek SinghThakur), ms Judge 1 Whether Reporters of Local Papers may be allowed to see the judgment? Yes ::: Downloaded on - 08/01/2020 20:29:55 :::HCHP 2 .
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