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Himachal Pradesh High Court

Surinder Kumar vs Hrtc And Others on 8 January, 2020

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

                                                                             .
        IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA





                                          Exe.Petition No. 116 of 2019
                                         Date of Decision 8th January, 2020





    ________________________________________________________

    Surinder Kumar                                                       ....Petitioner
                                                    Versus





    HRTC and others                                                    ....Respondents
    ________________________________________________________

    Coram

    The Hon'ble Mr. Justice Vivek Singh Thakur, J.

        Whether approved for reporting?1
    ______________________________________________________________
    For the Petitioner:                         Mr.Arun  Rana,   Advocate   vice
                                                Mr.Sudhanshu Jamwal, Advocate.



    For the Respondents:          Mr.Ajay Chauhan, Advocate.
    _____________________________________________________________




    Vivek Singh Thakur, J.(oral)

Mr. Arun Rana, Advocate, under instructions of learned original counsel, verifies the execution of order sought to be executed in this petition and accordingly, petition is disposed of as satisfied.

January 08, 2020. (Vivek SinghThakur), ms Judge 1 Whether Reporters of Local Papers may be allowed to see the judgment? Yes ::: Downloaded on - 08/01/2020 20:29:55 :::HCHP 2 .

::: Downloaded on - 08/01/2020 20:29:55 :::HCHP