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[Cites 0, Cited by 0] [Section 393] [Entire Act]

State of Rajasthan - Subsection

Section 393(b) in Rajasthan Land Revenue (Land Records) Rules, 1957

(b)The closed registers, lists and paper of the Office Qanungo s office are also deposited in the record room and are retained and disposed of as directed in para 211(b).