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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(i) in The Merchant Shipping (Control of Pollution by Noxious Liquid Substances in Bulk) Rules, 2010

(i)alter unloading, and, if required, after a pre-wash, a cargo tank may be ballasted and procedures for die discharge of such ballast shall be as provided in clause (b);