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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(e) in The West Bengal Employment Scheme Loans (Recovery) Act, 1976

(e)"financial institution" means-
(i)a company or a body corporate as defined in the Companies Act, 1956, or
(ii)a financial corporation, or
(iii)a society registered under the West Bengal Societies Registration Act, 1961,