Allahabad High Court
Shiv Mangal And Others vs Deputy Director Consolidation ... on 7 August, 2019
Author: Rajan Roy
Bench: Rajan Roy
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 7 Case :- CONSOLIDATION No. - 5248 of 1981 Petitioner :- Shiv Mangal And Others Respondent :- Deputy Director Consolidation Pratapgarh And Others Counsel for Petitioner :- H.S. Sahai,Awadhesh Kumar Srivastvaa,U.S. Sahai Counsel for Respondent :- C.S.C.,A.K.Srivastava,G.S. Sikarwar,Ishwar Dutt Shukla,Rakesh Kumar Yadav,Santosh Kumar Mehrotra Hon'ble Rajan Roy,J.
Case called out in revised list.
None appears on behalf of the petitioner nor there is any application for adjournment or pass over of the case on his behalf. Learned Standing Counsel is present.
Writ petition is accordingly, dismissed for want of prosecution.
Order Date :- 7.8.2019 mks