Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Ntpc Tamilnadu Energy Company Ltd vs Rpp Infra Projects Ltd on 25 February, 2026

Author: Subramonium Prasad

Bench: Subramonium Prasad

                          $~60
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         OMP (ENF.) (COMM.) 186/2025 & EX.APPL.(OS) 1239/2025,
                                    EX.APPL.(OS) 1240/2025
                                    NTPC TAMILNADU ENERGY COMPANY LTD .....Decree Holder
                                                                  Through:            Mr. Adarsh Tripathi, Mr. Vikram
                                                                                      Singh Baid and Mr. Ajitesh Garg,
                                                                                      Advocates.

                                                                  versus

                                    RPP INFRA PROJECTS LTD.               .....Judgement Debtor
                                                  Through: Mr. Mrinal Bharat Ram and Mr.
                                                            Prateek Sharma, Advocates.

                                    CORAM:
                                    HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                                                  ORDER

% 25.02.2026

1. The matter has been received on transfer.

2. List on 28.07.2026.

SUBRAMONIUM PRASAD, J FEBRUARY 25, 2026 hsk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/02/2026 at 20:46:54