Delhi High Court - Orders
Ntpc Tamilnadu Energy Company Ltd vs Rpp Infra Projects Ltd on 25 February, 2026
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~60
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 186/2025 & EX.APPL.(OS) 1239/2025,
EX.APPL.(OS) 1240/2025
NTPC TAMILNADU ENERGY COMPANY LTD .....Decree Holder
Through: Mr. Adarsh Tripathi, Mr. Vikram
Singh Baid and Mr. Ajitesh Garg,
Advocates.
versus
RPP INFRA PROJECTS LTD. .....Judgement Debtor
Through: Mr. Mrinal Bharat Ram and Mr.
Prateek Sharma, Advocates.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 25.02.2026
1. The matter has been received on transfer.
2. List on 28.07.2026.
SUBRAMONIUM PRASAD, J FEBRUARY 25, 2026 hsk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/02/2026 at 20:46:54