Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Kerala - Subsection Section 29(4) in The Kerala Minimum Wages Rules, 1958 (4)Entries in the [register of wages] [Substituted by Notification dated 17-7-1965.] and wage slips shall be authenticated by the employer or any person authorised by him in this behalf. ,
