Supreme Court - Daily Orders
M/S N.K.B. Securities vs Rajendra Maheshwari on 12 November, 2018
Bench: N.V. Ramana, Mohan M. Shantanagoudar
ITEM NO.21 COURT NO.6 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s).9436/2018
(Arising out of impugned final judgment and order dated 10-08-2018
in CRA No.1655/2012 passed by the High Court of M.P. Principal Seat
at Jabalpur)
M/S N.K.B. SECURITIES Petitioner(s)
VERSUS
RAJENDRA MAHESHWARI Respondent(s)
IA No.143070/2018 – Exemption from filing O.T.
IA No.143071/2018 – Permission to file additional documents/facts
Date : 12-11-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
For Petitioner(s) Ms.Udita Singh, AOR
Mr.Aditya Dewan, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner.
The special leave petition is dismissed.
As a sequel to the above, pending interlocutory applications also stand disposed of.
(SATISH KUMAR YADAV) (RAJ RANI NEGI) AR-CUM-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SATISH KUMAR YADAV Date: 2018.11.12 17:22:16 IST Reason: