Andhra Pradesh High Court - Amravati
A. Rukmini., vs The Govt. Of Andhra Pradesh on 9 September, 2021
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HIGH COURT OF ANDHRA PRADESH : AMARAVATI
MAIN CASE: W.A.No.356 of 2021
PROCEEDINGS SHEET
Sl. DATE ORDER OFFICE
NOTE
No.
4. 09.09.2021 (Taken up through video conferencing)
Mr. V. Jagapathi, learned counsel for the appellant,
and Mr. T.N.M. Ranga Rao, learned Government Pleader for
Social Welfare appearing for respondent Nos.1 and 2, are
present.
In terms of the earlier order of this Court, Mr. K. Narsi Reddy, learned counsel for respondent No.3, has produced the original service record of the appellant, along with a photocopy thereof.
The original record is returned to Mr. K. Narsi Reddy, keeping photocopy thereof on record.
As and when the original record is again called for, the same shall be produced.
Mr. V. Jagapathi will make available copy of the writ appeal papers to Mr. K. Narsi Reddy.
Registry will list this case on 21.09.2021.
ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J IBL