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Andhra Pradesh High Court - Amravati

A. Rukmini., vs The Govt. Of Andhra Pradesh on 9 September, 2021

                                                                                 45

            HIGH COURT OF ANDHRA PRADESH : AMARAVATI

MAIN CASE: W.A.No.356 of 2021

                              PROCEEDINGS SHEET

Sl.     DATE                                   ORDER                                  OFFICE
                                                                                       NOTE
No.


4.    09.09.2021                 (Taken up through video conferencing)


                         Mr. V. Jagapathi, learned counsel for the appellant,
                   and Mr. T.N.M. Ranga Rao, learned Government Pleader for
                   Social Welfare appearing for respondent Nos.1 and 2, are

present.

In terms of the earlier order of this Court, Mr. K. Narsi Reddy, learned counsel for respondent No.3, has produced the original service record of the appellant, along with a photocopy thereof.

The original record is returned to Mr. K. Narsi Reddy, keeping photocopy thereof on record.

As and when the original record is again called for, the same shall be produced.

Mr. V. Jagapathi will make available copy of the writ appeal papers to Mr. K. Narsi Reddy.

Registry will list this case on 21.09.2021.

ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J IBL