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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of West Bengal - Subsection

Section 46(2) in West Bengal Trade Unions Rules, 1998

(2)The Presiding Officer or the Polling Officer authorised by the Presiding Officer in this behalf shall check the voter's name and other particulars with the relevant entry in the list of voters and call out the serial number, name and other particulars of the voter.