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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28(b) in The U.P. Co-operative Societies Employees Service Regulations, 1975

(b)the vacancy in the higher post on which he was officiating has cased to exist for any reason.
(ii)Orders for reversion shall be passed by the appointing authority: