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State of Madhya Pradesh - Section

Section 15 in The Charitable Endowments (Madhya Pradesh) Rules, 1957

15. Verification of the quarterly statement of the Reserve Bank of India showing the securities in its custody.

- The Treasurer shall verify the balances shown in the statement of securities in the custody of the Reserve Bank sent by the Bank at the end of every quarter, with Treasurer's Stock Register (Form 6) and the Register of Securities (Form 1) and record a note of the verification in both the registers. The result of the verification shall be reported to the Reserve Bank.