Section 7(5)(d) in The Shree Karveer Niwasini Mahalaxmi (Ambabai) Mandir (Kolhapur) Act, 2018

[Cites 0, Cited by 0] [Section 7(5)] [Section 7] [Entire Act]

(d)the compensation is to be paid from trust fund, the primary source of which is the property of deity ;

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