Jammu & Kashmir High Court
C P Bala Ravi vs Satish Siongh Irsme Secy. To Govt on 31 May, 2022
Author: Rajnesh Oswal
Bench: Rajnesh Oswal
Sr. No. 55
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CCP(S) No. 301/2021
C P Bala Ravi, 104 RCC (Gref) and .....Appellant(s)/Petitioner(s)
others
Through: Mr. Rahul Pant, Sr. Advocate with
Mr. Aniruddh Sharma, Advocate
Vs
Satish Siongh IRSME Secy. To Govt. ..... Respondent(s)
BRDB and Joint Secy. Border Roads
Ministry of Def and others
Through: Mr. Vishal Sharma, ASGI
Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
ORDER
Mr. Vishal Sharma, ASGI submits that meeting of Departmental Promotion Committee (DPC) has been scheduled for 07.06.2022. Mr. Sharma assures that in the event, names of the petitioners are cleared by the DPC, necessary order of the promotion shall be passed expeditiously.
List on 27.06.2022.
(RAJNESH OSWAL) JUDGE Jammu 31.05.2022 Neha