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Jammu & Kashmir High Court

C P Bala Ravi vs Satish Siongh Irsme Secy. To Govt on 31 May, 2022

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                  Sr. No. 55

       HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                       AT JAMMU
                                                  CCP(S) No. 301/2021
C P Bala Ravi, 104 RCC (Gref) and                .....Appellant(s)/Petitioner(s)
others
                      Through: Mr. Rahul Pant, Sr. Advocate with
                               Mr. Aniruddh Sharma, Advocate
                 Vs
Satish Siongh IRSME Secy. To Govt.                          ..... Respondent(s)
BRDB and Joint Secy. Border Roads
Ministry of Def and others
                      Through: Mr. Vishal Sharma, ASGI

Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
                                   ORDER

Mr. Vishal Sharma, ASGI submits that meeting of Departmental Promotion Committee (DPC) has been scheduled for 07.06.2022. Mr. Sharma assures that in the event, names of the petitioners are cleared by the DPC, necessary order of the promotion shall be passed expeditiously.

List on 27.06.2022.

(RAJNESH OSWAL) JUDGE Jammu 31.05.2022 Neha