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[Cites 0, Cited by 0] [Section 427(4)] [Section 427] [Entire Act]

State of Madhya Pradesh - Subsection

Section 427(4)(g) in The M.P. Municipal Corporation Act, 1956

(g)the construction and position of close accommodation, water-closets, privies, urinals and similar conveniences, public or private, and bathing and washing places and the prevention of nuisance arising therefrom;