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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Goa - Subsection

Section 36(2)(a) in The Goa, Housing Board Act, 1968

(a)the acquisition of the whole or any part of any property lying within the street alignment within the time limit specified in the Scheme which may be extended by the Board: