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[Cites 0, Cited by 0] [Section 53] [Entire Act]

Greater Bengaluru City Corporation -

Section 53(2) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(2)Any officer so empowered may after giving to any woman not appearingin public, reasonable warning and facility to withdraw, remove or open any lockor bolt or break open any door of any building or do any other act necessary for