Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 75 in The General Rules (Civil), 1957 75. Government Examiner of Questioned Documents. - When a Court considers it necessary to obtain the opinion and evidence of the Government Examiner of Questioned Documents it shall follow the procedure provided in Appendix 18.(E)Affidavits
