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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Bihar - Subsection

Section 26(4) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(4)The certificate of registration of an establishment shall be valid only for such building and other construction work carried out by such establishment for which intimation required under sub-rule (3) has been given.