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[Cites 0, Cited by 0] [Section 5(1A)] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(1A)(b) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008

(b)A candidate who has passed the approved course of ITI of two or more years duration after Std. VIII conducted by NCVT or GCVT and Std. X from the Gujarat Secondary and Higher Secondary Examination Board or Open Schooling with subjects (i) Mathematics, (ii) Science (iii) Gujarati and (iv) English or equivalent examination shall be eligible for admission: