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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(j) in The Assam Dangerous Drugs Rules, 1937

(j)"Transmission" means-
(i)to import into Assam from any part of British India through British territory.
(ii)to export out of Assam to any part of British India through British territory,
(iii)to transport within the Province of Assam.