Supreme Court - Daily Orders
Forum Projects Pvt. Ltd. vs State Of Odisha on 2 April, 2024
ITEM NO.16 REGISTRAR COURT. 2 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. PRADIP Y. LADEKAR
Petition(s) for Special Leave to Appeal (C) No(s). 24436/2023
FORUM PROJECTS PVT. LTD. Petitioner(s)
VERSUS
STATE OF ODISHA & ANR. Respondent(s)
(FOR ADMISSION and IA No.195420/2023-CONDONATION OF DELAY IN
REFILING / CURING THE DEFECTS )
Date : 02-04-2024 This petition was called on for hearing today.
For Petitioner(s)
Ms. Priyanka Garg, AOR
For Respondent(s)
Ms. Deepanwita Priyanka, AOR
Mr. Satyalipsu Ray, Adv.
Mr. Ritesh Patil, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Despite service of notice on respondent No. 1, there is no appearance.
Four weeks time, is granted to respondent No. 2, to file counter affidavit.
After expiry of the said period, the matter be processed for listing before the Hon’ble Court, as per rules.
PRADIP Y. LADEKAR Registrar MG Digitally signed by Pradip Pradip Yeshwantrao Yeshwantrao Ladekar Date: 2024.04.02 Ladekar 14:59:19 +0530