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State of Tamilnadu - Section

Section 8 in The Tamil Nadu Betting Tax Rules, 1935

8.

[(1) The betting tax shall be paid by the book-makers at Guindy andOotacarmund to the [Assistant Commissioner of Commercial Taxes] [Substituted by G.O. Ms. 3249, Revenue, dated 30-10-1971.] having jurisdiction over the area]
(2)[* * *] [Omitted by G.O. Ms. No. 3249, Revenue, dated 30-10-1971.]