Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 12 in The Electricity (Supply) Annual Accounts Rules, 1985 12. Uniformity in procedural matter. - In order to ensure uniformity in procedural matters in maintenance of accounts, a Board shall follow the principles specified in Annexure V.
