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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Rajasthan - Subsection

Section 1(3) in The Rajasthan Municipalities (Octroi) Rules, 1962

(3)All rules, bye laws and regulations relating to the levy and collection of octroi in force in any Municipality within the State, shall, as from the date of the commencement of these rules, stand superseded as if repealed by an Act of the State legislature.