Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Himachal Pradesh - Subsection Section 41(2) in The Himachal Pradesh Minor Canals Act, 1976 (2)If the Collector is of the opinion that the application should be granted, he shall submit it, with his recommendation, for the orders of the Government.
