Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Madhya Pradesh - Subsection Section 15(7) in Madhya Pradesh Private Security Agencies Rules, 2012 (7)Photo identity card will be issued only by authorised office bearer of agency, whose name, post and specimen signature will have to be provided to the Controlling Authority.
