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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Madhya Pradesh - Subsection

Section 42(3) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(3)The conditions of residence in hall shall be prescribed by the Ordinances and every hall shall be subject to inspection by any authority or officer of the University authorised in this behalf by the Executive Council.