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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2)(a) in The Merchant Shipping (Prevention of Pollution by Garbage From Ships) Rules, 2009

(a)disposal into the sea of the following is prohibited, namely:
(i)all plastics, including synthetic ropes, synthetic fishing nets, plastic garbage bags and incinerator ashes from plastic products containing toxic or heavy metal residues; and
(ii)all other garbage, including paper products, rags, glass metal, bottles, crockery, dunnage, lining and packing materials;