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State of Telangana - Section

Section 12 in Telangana Irrigation Engineering Subordinate Service Rules, 2018

12. Appointing Authority.

- (i) The Engineer-in-Chief (Administration) is the appointing authority for the categories of Assistant Engineer, Technical Officer, Assistant Technical Officer and Junior Technical Officer.
(ii)The Superintending Engineer of concerned Irrigation Circle shall be the appointing authority for Technical Assistants.