Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(3) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Act, 1971

(3)Every register maintained under sub-section (2) shall be in such form and shall contain such particulars as may be prescribed.