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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(8) in Rajasthan Right of Children to Free and Compulsory Education Rules, 2011

(8)If the applicant if not satisfied by the actions taken as mentioned above in sub-rules (6) and (7), he/she may approach to the Rajasthan State Commission for Protection of Child Rights/National Commission for Protection of Child Rights.Part - IXProtection of Right of Children