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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Nagaland - Subsection

Section 6(1) in Nagaland Forest Products Limited (Acquisition of Shares) Act, 1982

(1)The State Government shall, for the purpose of disbursing the amounts payable to shareholders of the Company under Section 5, by notification, appoint a Commissioner of payments.